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Delhi High Court - Orders

Rajiv Jaipal vs University Grants Commission & Anr on 22 September, 2023

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                                    $~53
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 12552/2023
                                                RAJIV JAIPAL                                                                    ..... Petitioner
                                                                                      Through:                 Ms. Raminder Kaur and Mr. Sumit
                                                                                                               Suri, Advocates.
                                                                                      versus

                                                UNIVERSITY GRANTS COMMISSION & ANR. ..... Respondents
                                                                                      Through:                 Mr. Om Prakash, SPC with Mr. Nitish
                                                                                                               Pande, Ms. Swati Mishra and Mr.
                                                                                                               Chandresh Pratap, Advocate for R-1.
                                                                                                               (through VC)
                                    CORAM:
                                    HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                         ORDER

% 22.09.2023 CM APPL. 49492/2023 (for exemption)

1. Allowed, subject to all just exceptions.

2. The application is disposed of. W.P.(C) 12552/2023

3. Heard.

4. Issue notice.

5. Learned counsel appearing on behalf of respondent no.1 accepts notice.

6. On petitioner taking necessary steps, let notice be issued to respondent no.2 by all permissible modes, returnable on 21.02.2024.

PURUSHAINDRA KUMAR KAURAV, J SEPTEMBER 22, 2023/p Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/09/2023 at 01:19:03