Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 25 in Sikkim Excise Act, 1992 25. Payment for grant of exclusive privilege. - Instead of, or in addition to any duty leviable under this Act, the Government may accept payment of sum in consideration of the grant of any exclusive privilege under section 17.
