Gujarat High Court
Commissioner Of Education Gujarat ... vs Alpana Lallubhai Patel on 9 July, 2002
Author: A.L.Dave
Bench: A.L.Dave
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No 3833 of 2002
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COMMISSIONER OF EDUCATION GUJARAT STATE
Versus
ALPANA LALLUBHAI PATEL
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Appearance:
1. Special Civil Application No. 3833 of 2002
GOVERNMENT PLEADER for Petitioner No. 1
MR HJ NANAVATI for Respondent No. 1
RULE SERVED for Respondent No. 2-3,5
MR DC DAVE for Respondent No. 4
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CORAM : MR.JUSTICE A.L.DAVE
Date of Order: 09/07/2002
ORAL ORDER
Mr. Nanavaty, learned Advocate for the respondent No.1 places on record an affidavit-in-reply alongwith annextures thereto, which may be taken on record. Mr. Desai, learned AGP seeks time to take instructions thereon. S.O. to 30/7/2002.
(A.L.Dave, J.) */Mohandas