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Gujarat High Court

Commissioner Of Education Gujarat ... vs Alpana Lallubhai Patel on 9 July, 2002

Author: A.L.Dave

Bench: A.L.Dave

     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD



     SPECIAL CIVIL APPLICATION No 3833 of 2002



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     COMMISSIONER OF EDUCATION     GUJARAT STATE
Versus
     ALPANA LALLUBHAI PATEL
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     Appearance:
     1. Special Civil Application No. 3833 of 2002
          GOVERNMENT PLEADER for Petitioner No. 1
          MR HJ NANAVATI for Respondent No. 1
          RULE SERVED for Respondent No. 2-3,5
          MR DC DAVE for Respondent No. 4


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              CORAM : MR.JUSTICE A.L.DAVE


              Date of Order: 09/07/2002


ORAL ORDER

Mr. Nanavaty, learned Advocate for the respondent No.1 places on record an affidavit-in-reply alongwith annextures thereto, which may be taken on record. Mr. Desai, learned AGP seeks time to take instructions thereon. S.O. to 30/7/2002.

(A.L.Dave, J.) */Mohandas