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[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(3)(b) in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(b)in the case of a notice to an employee, be in Form IX, and every such notice shall be sent to the party concerned in registered post acknowledgement due.