Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 118] [Entire Act] State of Rajasthan - Subsection Section 118(v) in The Manual of Departmental Orders (v)Action prescribed under provisions of para 186 of P.W.E.& A.R. Annexure II alongwith rule 23 of G.F. & A.R. should be taken.
