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[Cites 0, Cited by 0] [Section 414(1)] [Section 414] [Entire Act]

State of Nagaland - Subsection

Section 414(1)(c) in Nagaland Municipal Act, 2001

(c)Build, or cause to be built or dug any grave or vault, or in any way dispose of, or suffer or permit to be disposed or, any corpse at any place, which is not permitted under this Chapter.