Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(v) in The Rajasthan Law And Judicial Department Manual, 1952

(v)"Public Prosecutor" includes Additional Public Prosecutor, and Assistant Public Prosecutor, and in relation to civil litigation this term means Government pleader. Government Advocate or any other Law Officer who may be engaged to represent the Government in such matters; and