Rajasthan High Court - Jaipur
Shahida Alam W/O Solat Alam B/C ... vs State Of Rajasthan Through Pp on 9 September, 2022
Author: Narendra Singh Dhaddha
Bench: Narendra Singh Dhaddha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 5315/2018
Shahida Alam W/o Solat Alam B/c Musalmaan
----Petitioner
Versus
State Of Rajasthan Through Pp
----Respondent
For Petitioner(s) : Mr. Achin Singhal, Adv. on behalf of Mr. Anil Kumar Upman, Adv.
For Respondent(s) : Mr. Yashwant Kankhedia, PP HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 09/09/2022 Learned counsel for the petitioner seeks time.
List after two weeks, as prayed.
Till then, interim order, if any, shall continue.
(NARENDRA SINGH DHADDHA),J Gourav/86 (Downloaded on 14/09/2022 at 12:25:31 AM) Powered by TCPDF (www.tcpdf.org)