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[Cites 0, Cited by 0] [Section 72(8)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(8)(b) in The M.P. Factories Rules, 1962

(b)No waste material of a flammable nature shall-be permitted to accumulate on the floors and shall be removed at least once in a day or shift, and more often, when possible. Such materials shall be placed in suitable metal containers with covers wherever possible.