Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] State of Karnataka - Subsection Section 65(d) in Karnataka Police Act, 1963 (d)to prevent the commission of offences;(da)[ to prevent the breach of the public peace;] [Inserted by Act 18 of 1975 w.e.f. 15.5.1975.]
