Kerala High Court
Fr.Jose Poothrikkayil vs Union Of India Represented By on 28 November, 2008
Author: R. Basant
Bench: R.Basant
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Crl.MC.No. 4520 of 2008()
1. FR.JOSE POOTHRIKKAYIL, AGED 55,
... Petitioner
Vs
1. UNION OF INDIA REPRESENTED BY
... Respondent
For Petitioner :SRI.C.P.UDAYABHANU
For Respondent :SRI.M.V.S.NAMBOOTHIRY,SC, C.B.I.
The Hon'ble MR. Justice R.BASANT
Dated :28/11/2008
O R D E R
R. BASANT, J.
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Crl.M.C.Nos. 4520, 4530 & 4535 of 2008
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Dated this the 26th day of November, 2008
O R D E R
Heard both sides. The learned Standing Counsel for the C.B.I. is given time till 3 p.m. on 27.11.2008 to file statement/affidavit specifying the nature of the materials available against the petitioners till 19.11.2008 and collected thereafter. Call on 28.11.2008.
(R. BASANT) Judge tm