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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(2) in The Haryana Prohibition of Cow Slaughter Rules, 1972

(2)a licence shall terminate on the death of the licence-holder, or, if granted to a firm or company, on the winding up or transfer or business of such firm or company.