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[Cites 0, Cited by 0] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(b) in The Patents (Amendment) Act, 2002

(b)in sub- section (5), for the words" unless it appears to the Government that it would be contrary to the public interest so to do", the words" except in case of national emergency or other circumstances of extreme urgency or for non- commercial use" sh ll be substituted;