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[Cites 0, Cited by 0] [Section 292] [Entire Act]

State of Bihar - Subsection

Section 292(3) in The Bihar Municipal Act, 2007

(3)The term of the Municipal Streets Technical Committee shall be such as may be specified by the Chief Councillor, and a new Municipal Streets Technical Committee shall be constituted before the expiry of the term of the existing Municipal Streets Technical Committee.