Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 3E(2)] [Section 3E] [Entire Act]

Union of India - Subsection

Section 3E(2)(b) in The National Highways Act, 1956

(b)in case of any land situated in any area other than the area referred to in clause (a), to the Collector of a District,