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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(3)(c) in The U.P. Electricity Regulatory Commission (Fees and Fines) Regulations, 2010

(c)The loss or degree of harassment caused to any person(s) as a result of the non-compliance or violation;