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[Cites 0, Cited by 0] [Section 700] [Entire Act]

State of Jharkhand - Subsection

Section 700(2) in Civil Court Rules of the High Court of Judicature at Patna

(2)Transactions at TreasuryComparison of Treasury Advice with challans. and Registers of Payment Orders, of Deposit Receipts and of Miscellaneous Receipts.Comparison of Treasury Advice with Treasury Pass-Book.