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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(viii) in The Orissa Inspection of Subordinate Courts (by the High Court) Rules, 2004

(viii)"Presiding Officer" means the Judicial Officer presiding over a Subordinate Court or Tribunal in the State except the State Administrative Tribunal.