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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Bihar - Subsection

Section 35(1)(a) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(a)Laying down the procedure to be observed at their meetings and the number of members required to form a quorum ;