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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Rajasthan - Subsection

Section 73(1)(f) in The Rajasthan Court Fees and Suits Valuation Act, 1961

(f)the regulation of the sale of stamps to be used under this Act, the persons by whom alone such stamps may be sold and the duties and remuneration of such persons,