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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(2)(e) in Tamil Nadu Entertainments Tax Act, 1939

(e)[***] [Clauses (e) and (f) were omitted by section 14(ii)(a) of the Tamil Nadu Entertainments Tax (Amendment) Act, 1958 (Tamil Nadu Act V of 1958).]