Madhya Pradesh High Court
Sevaksingh vs The State Of Madhya Pradesh on 25 September, 2017
Cr.R. No. 1197/2017 25/09/2017
Parties through their counsel. Learned Govt. Advocate prays for and is granted time to submit a report as to Whether confiscation proceedings with regard to vehicle Mini Truck bearing registration No. P.B.-29-K-9430 has been initiated or not. Be listed after three weeks.
(Ved Prakash Sharma) skz' Judge