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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(xxv) in Jammu and Kashmir State Board of School Education Act, 1975

(xxv)to delegate such of its powers to any officer or committee of the Board as it may deem fit provided that such delegation is made by a majority of not less than two-thirds of the members of the Board;