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[Cites 0, Cited by 0] [Section 30G(7)] [Section 30G] [Entire Act]

Union of India - Subsection

Section 30G(7)(c) in The Narcotic Drugs And Psychotropic Substances Rules, 1985

(c)No person shall use or possess any tamper-proof seal which has identifiable description on it identical to another tamper-proof seal.