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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttarakhand - Subsection

Section 6(i) in Uttarakhand Technical University Act, 2005

(i)to make provisions for:--
(i)the maintenance of national Cadet Corps or other similar organization;
(ii)physical and military training; and
(iii)sports and athletic clubs.