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State of Rajasthan - Section

Section 17 in The Rajasthan State and Subordinate Service (Direct Recruitment by Combined Competitive Examination) Rules, 1962

17. No right to appointment on inclusion of a name in the list.

- The inclusion of candidate's name in the list confers no right to appointment, unless the Government is satisfied, after such enquiry as may be considered necessary, that the candidate is suitable in all respects for appointment to the service.