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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(5)(v) in Rajasthan Real Estate (Regulation and Development) Rules, 2017

(v)where development is done in phases then each phase shall be considered as a separate project and the phases which fulfill any of the above conditions shall be excluded;