Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Punjab - Subsection Section 42(1) in Punjab Water Supply and Sewerage Board Act, 1976 (1)The Board shall, before such date and in such form and at such internals as may be prescribed, submit to the Government, reports on such matters as may be prescribed.
