Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Gujarat - Subsection Section 13(1) in Bhavnagar University (Amendment) Act, 1987 (1)after clause (i), the following shall be inserted, namely:-"(ia) The Pro-Vice-Chancellor, if any, ex-officio;"
