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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(2) in Andhra Pradesh Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007

(2)The initial term of appointment shall be for 3 years and shall not be extended for beyond a total of 3 terms including initial appointment or 65 years of age whichever is earlier.