Section 285BA(1)(g) in The Income Tax Act, 1961

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Union of India - Subsection

Section 285BA(1)(g) in The Income Tax Act, 1961

(g)the Collector referred to in clause (g) of section 3 of the Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013; or

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Union of India - Subsection

Section 285BA(1)(g) in The Income Tax Act, 1961