Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173] [Entire Act] State of West Bengal - Subsection Section 173(iv) in West Bengal Goods and Services Tax Act, 2017 (iv)the West Bengal Tax on Entry of Goods into Local Areas Act, 2012 (West Ben. Act I of 2012), are hereby repealed.
