Gujarat High Court
M/S. Deepak Nitrite Ltd vs Union Of India on 10 January, 2024
Author: Bhargav D. Karia
Bench: Bhargav D. Karia
NEUTRAL CITATION
C/SCA/10442/2023 ORDER DATED: 10/01/2024
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 10442 of 2023
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M/S. DEEPAK NITRITE LTD.
Versus
UNION OF INDIA
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Appearance:
ANANDODAYA S MISHRA(8038) for the Petitioner(s) No. 1
MR CB GUPTA(1685) for the Respondent(s) No. 1,3,4
MR NIKUNT K RAVAL(5558) for the Respondent(s) No. 2
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CORAM:HONOURABLE MR. JUSTICE BHARGAV D. KARIA
and
HONOURABLE MR. JUSTICE NIRAL R. MEHTA
Date : 10/01/2024
ORAL ORDER
(PER : HONOURABLE MR. JUSTICE BHARGAV D. KARIA) Learned advocate Ms. Himanshi Patwa for learned advocate Mr. Anandodaya Mishra for the petitioner seeks permission to withdraw this petition.
Permission is granted. The petition stands disposed of as withdrawn. Notice is discharged.
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