Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 3] [Entire Act] Union of India - Subsection Section 3(e) in The Dentists Act, 1948 (e)one member to represent each State, nominated by the Government of each such State from among persons registered either in a medical register or a dental register of the State;
