Section 68(13)(c) in The Bihar Co-operative Societies Rules, 1959

[Cites 0, Cited by 0] [Section 68(13)] [Section 68] [Entire Act]

(c)For the purpose of mortgage award, the following forms shall be used:-

(i)Application for a mortgage decree-Form no. XVI.

(ii)Notice on defaulting member-Form no. XVII.

(iii)Preliminary mortgage decree-Form no. XVIII.

(iv)Notice before final mortgage decree-Form no. XIX.

(v)Final mortgage decree-Form no. XX.

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