Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Arihant Engineering Industries & Ors vs Leo Infracapital Ltd & Anr on 1 November, 2023

Author: Manmohan

Bench: Manmohan

                                          $~17 to 22
                                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           EFA(OS) (COMM) 15/2023 & CM APPL. 27815-27816/2023
                                                      ARIHANT ENGINEERING INDUSTRIES & ORS. ..... Appellants
                                                                   Through: Mr. Saket Sikri, Sr. Advocate with
                                                                            Mr. Aman Vachher, Mr. Dhiraj, Mr.
                                                                            Ashutosh     Dubey,       Mr.    Anshu
                                                                            Vachher, Ms. Abhiti Vachher, Mr.
                                                                            Akshat Vachher, Mr. Amit Kumar,
                                                                            Advocates
                                                                   versus
                                                      LEO INFRACAPITAL LTD & ANR.                ..... Respondents
                                                                   Through: Ms. Kshirja Agarwal, Mr. Noor Shergill
                                                                                                                 Advocates for R-1
                                                                                                                 Mr. Chinmoy Pradip Sharma, Sr.
                                                                                                                 Advocate with Mr. Manan Bata, Mr.
                                                                                                                 Rohit Agarwal and Mr. Pratik Ahuja,
                                                                                                                 Mr. Paras Sharma, Advocates for R-2
                                          18
                                          +           FAO(OS) (COMM) 151/2019
                                                      PUSHPA JAIN                                                                     ..... Appellant
                                                                                         Through:                Mr. Chinmoy Pradip Sharma, Sr.
                                                                                                                 Advocate with Mr. Manan Bata, Mr.
                                                                                                                 Rohit Agarwal and Mr. Pratik Ahuja,
                                                                                                                 Mr. Paras Sharma, Advocates
                                                                                         versus
                                                      M/S LEO INFRA CAPITAL LTD & ORS             ..... Respondents
                                                                    Through: Ms. Kshirja Agarwal, Mr. Noor Shergill
                                                                                                                 Advocates for R-1
                                          19
                                          +           FAO(OS) (COMM) 152/2019
                                                      DEVENDER KUMAR JAIN                                                              ..... Appellant
                                                                  Through:                                       Mr. Chinmoy Pradip Sharma, Sr.
                                                                                                                 Advocate with Mr. Manan Bata, Mr.
                                                                                                                 Rohit Agarwal and Mr. Pratik Ahuja,
                                                                                                                 Mr. Paras Sharma, Advocates
                                                                                         versus



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/11/2023 at 23:28:13
                                                       M/S LEO INFRA CAPITAL LTD & ORS             ..... Respondents
                                                                    Through: Ms. Kshirja Agarwal, Mr. Noor Shergill
                                                                                                                 Advocates for R-1
                                          20
                                          +           FAO(OS) (COMM) 153/2019
                                                      DEVENDER KUMAR JAIN                                                             ..... Appellant
                                                                  Through:                                       Mr. Chinmoy Pradip Sharma, Sr.
                                                                                                                 Advocate with Mr. Manan Bata, Mr.
                                                                                                                 Rohit Agarwal and Mr. Pratik Ahuja,
                                                                                                                 Mr. Paras Sharma, Advocates.
                                                                     versus
                                                      M/S LEO ISPAT LTD & ORS                      ..... Respondents
                                                                     Through: Ms. Kshirja Agarwal, Mr. Noor Shergill
                                                                                                                 Advocates for R-1
                                          21
                                          +           EFA(OS) (COMM) 16/2023 & CM APPLs. 27817-27818/2023
                                                      M/S ARIHANT ENGINEERING INDUSTRIES & ORS.
                                                                                                      ..... Appellants
                                                                     Through: Mr. Saket Sikri, Sr. Advocate with
                                                                               Mr. Aman Vachher, Mr. Dhiraj, Mr.
                                                                               Ashutosh    Dubey,      Mr.     Anshu
                                                                               Vachher, Ms. Abhiti Vachher, Mr.
                                                                               Akshat Vachher, Mr. Amit Kumar,
                                                                               Advocates
                                                                     versus
                                                      M/S LEO ISPAT LTD & ANR.                     ..... Respondents
                                                                     Through: Ms. Kshirja Agarwal, Mr. Noor Shergill
                                                                                                                 Advocates for R-1
                                                                                                                 Mr. Chinmoy Pradip Sharma, Sr.
                                                                                                                 Advocate with Mr. Manan Bata, Mr.
                                                                                                                 Rohit Agarwal and Mr. Pratik Ahuja,
                                                                                                                 Mr. Paras Sharma, Advocates for R-2
                                          22
                                          +           EFA(OS) (COMM) 17/2023 & CM APPLs. 27819-27820/2023
                                                      ARIHANT MECHANICAL INDUSTRIES & ORS. ..... Appellants
                                                                  Through: Mr. Saket Sikri, Sr. Advocate with
                                                                           Mr. Aman Vachher, Mr. Dhiraj, Mr.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/11/2023 at 23:28:13
                                                                                                                  Ashutosh   Dubey,   Mr.   Anshu
                                                                                                                 Vachher, Ms. Abhiti Vachher, Mr.
                                                                                                                 Akshat Vachher, Mr. Amit Kumar,
                                                                                                                 Advocates
                                                                                         versus

                                                      LEO INFRACAPITAL LTD & ANR.                ..... Respondents
                                                                   Through: Ms. Kshirja Agarwal, Mr. Noor Shergill
                                                                                                                 Advocates for R-1
                                                                                                                 Mr. Chinmoy Pradip Sharma, Sr.
                                                                                                                 Advocate with Mr. Manan Bata, Mr.
                                                                                                                 Rohit Agarwal and Mr. Pratik Ahuja,
                                                                                                                 Mr. Paras Sharma, Advocates for R-2

                                                      CORAM:
                                                      HON'BLE MR. JUSTICE MANMOHAN
                                                      HON'BLE MS. JUSTICE MINI PUSHKARNA
                                                                                         ORDER

% 01.11.2023

1. Learned counsel for respondent no.1 as well as for the appellants in FAO(OS) (COMM) 152/2019, FAO(OS) (COMM) 153/2019 and EFA(OS) (COMM) 16/2023 are permitted to file / re-file their written submissions within two weeks.

2. List on 12th January, 2024.

MANMOHAN, J MINI PUSHKARNA, J NOVEMBER 1, 2023 au This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/11/2023 at 23:28:13