Delhi High Court - Orders
Arihant Engineering Industries & Ors vs Leo Infracapital Ltd & Anr on 1 November, 2023
Author: Manmohan
Bench: Manmohan
$~17 to 22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EFA(OS) (COMM) 15/2023 & CM APPL. 27815-27816/2023
ARIHANT ENGINEERING INDUSTRIES & ORS. ..... Appellants
Through: Mr. Saket Sikri, Sr. Advocate with
Mr. Aman Vachher, Mr. Dhiraj, Mr.
Ashutosh Dubey, Mr. Anshu
Vachher, Ms. Abhiti Vachher, Mr.
Akshat Vachher, Mr. Amit Kumar,
Advocates
versus
LEO INFRACAPITAL LTD & ANR. ..... Respondents
Through: Ms. Kshirja Agarwal, Mr. Noor Shergill
Advocates for R-1
Mr. Chinmoy Pradip Sharma, Sr.
Advocate with Mr. Manan Bata, Mr.
Rohit Agarwal and Mr. Pratik Ahuja,
Mr. Paras Sharma, Advocates for R-2
18
+ FAO(OS) (COMM) 151/2019
PUSHPA JAIN ..... Appellant
Through: Mr. Chinmoy Pradip Sharma, Sr.
Advocate with Mr. Manan Bata, Mr.
Rohit Agarwal and Mr. Pratik Ahuja,
Mr. Paras Sharma, Advocates
versus
M/S LEO INFRA CAPITAL LTD & ORS ..... Respondents
Through: Ms. Kshirja Agarwal, Mr. Noor Shergill
Advocates for R-1
19
+ FAO(OS) (COMM) 152/2019
DEVENDER KUMAR JAIN ..... Appellant
Through: Mr. Chinmoy Pradip Sharma, Sr.
Advocate with Mr. Manan Bata, Mr.
Rohit Agarwal and Mr. Pratik Ahuja,
Mr. Paras Sharma, Advocates
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/11/2023 at 23:28:13
M/S LEO INFRA CAPITAL LTD & ORS ..... Respondents
Through: Ms. Kshirja Agarwal, Mr. Noor Shergill
Advocates for R-1
20
+ FAO(OS) (COMM) 153/2019
DEVENDER KUMAR JAIN ..... Appellant
Through: Mr. Chinmoy Pradip Sharma, Sr.
Advocate with Mr. Manan Bata, Mr.
Rohit Agarwal and Mr. Pratik Ahuja,
Mr. Paras Sharma, Advocates.
versus
M/S LEO ISPAT LTD & ORS ..... Respondents
Through: Ms. Kshirja Agarwal, Mr. Noor Shergill
Advocates for R-1
21
+ EFA(OS) (COMM) 16/2023 & CM APPLs. 27817-27818/2023
M/S ARIHANT ENGINEERING INDUSTRIES & ORS.
..... Appellants
Through: Mr. Saket Sikri, Sr. Advocate with
Mr. Aman Vachher, Mr. Dhiraj, Mr.
Ashutosh Dubey, Mr. Anshu
Vachher, Ms. Abhiti Vachher, Mr.
Akshat Vachher, Mr. Amit Kumar,
Advocates
versus
M/S LEO ISPAT LTD & ANR. ..... Respondents
Through: Ms. Kshirja Agarwal, Mr. Noor Shergill
Advocates for R-1
Mr. Chinmoy Pradip Sharma, Sr.
Advocate with Mr. Manan Bata, Mr.
Rohit Agarwal and Mr. Pratik Ahuja,
Mr. Paras Sharma, Advocates for R-2
22
+ EFA(OS) (COMM) 17/2023 & CM APPLs. 27819-27820/2023
ARIHANT MECHANICAL INDUSTRIES & ORS. ..... Appellants
Through: Mr. Saket Sikri, Sr. Advocate with
Mr. Aman Vachher, Mr. Dhiraj, Mr.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/11/2023 at 23:28:13
Ashutosh Dubey, Mr. Anshu
Vachher, Ms. Abhiti Vachher, Mr.
Akshat Vachher, Mr. Amit Kumar,
Advocates
versus
LEO INFRACAPITAL LTD & ANR. ..... Respondents
Through: Ms. Kshirja Agarwal, Mr. Noor Shergill
Advocates for R-1
Mr. Chinmoy Pradip Sharma, Sr.
Advocate with Mr. Manan Bata, Mr.
Rohit Agarwal and Mr. Pratik Ahuja,
Mr. Paras Sharma, Advocates for R-2
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 01.11.2023
1. Learned counsel for respondent no.1 as well as for the appellants in FAO(OS) (COMM) 152/2019, FAO(OS) (COMM) 153/2019 and EFA(OS) (COMM) 16/2023 are permitted to file / re-file their written submissions within two weeks.
2. List on 12th January, 2024.
MANMOHAN, J MINI PUSHKARNA, J NOVEMBER 1, 2023 au This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/11/2023 at 23:28:13