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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Gujarat - Subsection

Section 36(2)(iii) in The Centre for Environmental Planning and Technology University Act, 2005

(iii)the degrees, diplomas, certificates and other academic distinctions and titles which may be conferred or granted by the University and withdrawal or cancellation of any such degrees, diplomas, certificates and other academic distinctions and titles and the requirements thereof;