Section 158(5) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual
(5)All expenditure from the fund placed at the disposal of the Bhumi Prabandhak Samiti by the Gram Panchayat shall be incurred only under the authority of a resolution of the Bhumi Prabandhak Samiti.Consolidated Gram Fund