Himachal Pradesh High Court
Krishnu Ram & Ors. vs . Paras Ram & Ors. on 28 November, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Krishnu Ram & Ors. vs. Paras Ram & Ors.
.
RFA No. 218 of 2014 28.11.2022 Present: Mr. Dinesh Kumar, Advocate, for the appellants.
Mr. Bhishnu Sharma, Advocate, vice Mr. Inderjit Singh Narwal, Advocate, for respondent No. 1.
Respondent No. 2 is stated to have died.
None for respondents No. 3 to 13 despite service.
Mr. Bhishnu Sharma, Advocate, appearing vice Mr. Inderjit Singh Narwal, Advocate, appears for respondent No. 1 and submits that respondent No. 2 has died during the pendency of this appeal.
Learned counsel for the appellants seeks time to take steps for representation of deceased respondent No. 2 through his legal representatives. Needful be done within four weeks.
List on 2nd January, 2023.
( Satyen Vaidya )
November 28, 2022 Judge
(vs)
::: Downloaded on - 28/11/2022 20:34:27 :::CIS