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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(h) in The Kerala Captive Elephants (Management and Maintenance) Rules, 2003

(h)failing to provide an elephant, with sufficient food, drinking water or shelter; abandoning an elephant in circumstances, which will render it to suffer pain by reason of starvation or thirst;