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State of Rajasthan - Section

Section 5 in The Rajasthan Minimum Wages Rules, 1959

5. Travelling allowance.

- A non-official member of the Committee, or the Board shall be entitled to draw travelling and halting allowances for any journey performed by him in connection with his duties as such member at the rate and subject to the conditions applicable to a Government servant of the first class under the rules of the State Government.