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Madhya Pradesh High Court

Mitendra Choudhary vs The State Of Madhya Pradesh on 13 April, 2023

Author: Anand Pathak

Bench: Anand Pathak

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 15147 of 2023 (MITENDRA CHOUDHARY Vs THE STATE OF MADHYA PRADESH) Dated : 13-04-2023 Parties through their counsel.

Due to paucity of time (farewell ovation), matter could not be heard. List the case on 18.04.2023.

(ANAND PATHAK) JUDGE AT Signature Not Verified Signed by: APARNA TIWARI Signing time: 4/13/2023 6:00:47 PM