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State of Jammu-Kashmir - Section
Section 7 in Jammu and Kashmir Road Safety Fund Rules, 2018
7. Fund Management Committee.
- The State Government shall constitute a Committee for Management of the Fund, consisting of-| 1. Administrative Secretary, Finance Department,J&K | Chairman |
| 2. Administrative Secretary, TransportDepartment, J&K | Member |
| 3. Administrative Secretary to Government, HomeDepartment (representative not below the rank of SpecialSecretary) | Member |
| 4. Administrative Secretary to Government,School Education Department (representative not below the rank ofSpecial Secretary) | Member |
| 5. Administrative Secretary to Government,PW(R&B) Department (representative not below the rank ofSpecial Secretary) | Member |
| 6. Administrative Secretary to Government,Health and Medical Education Department (representative not belowthe rank of Special Secretary) | Member |
| 7. Administrative Secretary to Government,Housing and Urban Development Department (representative notbelow the rank of Special Secretary) | Member |
| 8. Administrative Secretary to Government,Planning Development and Monitoring Department(representative notbelow the rank of Special Secretary) | Member |
| 9. Inspector General of Police, Traffic | Member |
| 10. Transport Commissioner, J&K | Member-Secretary |