Allahabad High Court
Rajesh Kumar Singh And Ors. vs D.I.O.S. on 6 July, 2010
Author: Anil Kumar
Bench: Anil Kumar
Court No. - 26 Case :- WRIT - A No. - 16560 of 1993 Petitioner :- Rajesh Kumar Singh And Ors. Respondent :- D.I.O.S. Petitioner Counsel :- P.C.Mishra Respondent Counsel :- S.C.,R.K. Yadav Hon'ble Anil Kumar,J.
Case has been called out in the revised list. None is present on behalf of the petitioner. Under these circumstances, the Court has no option but to dismiss the writ petition for want of prosecution. The writ petition is, accordingly, dismissed for want of prosecution. Interim order, if any, stands vacated. Order Date :- 6.7.2010 Sunil Kr Tiwari