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[Cites 0, Cited by 0] [Section 192(4)] [Section 192] [Entire Act]

Union of India - Subsection

Section 192(4)(g) in The Companies Act, 1956

(g)[ copies of the terms and conditions of appointment of a sole selling agent appointed under section 294 or of a sole selling agent or other person appointed under section 294-AA.] [ Inserted by Act 41 of 1974, Section 16 (w.e.f. 1.2.1975).]