Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 10] [Entire Act] State of Andhra Pradesh - Subsection Section 10(2) in Andhra Pradesh Civil Courts Act, 1972 (2)The Government may, from time to time, likewise abolish any District Court established under this section.
