Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(2) in Regulations of the Tamil Nadu Agricultural University

(2)The grant of the advances shall be governed by the rules and other executive orders issued by the Tamil Nadu Government, from time to time.