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State of Tamilnadu - Section

Section 372 in Tamil Nadu District Municipalities Act, 1920

372. Repeal of certain Acts.

- The Mettur Township Act, 1940 (Tamil Nadu Act XI of 1940), the Courtallam Township Act, 1954 (Tamil Nadu Act XVI of 1954) and the Bhavanisagar Township Act, 1954 (Tamil Nadu Act XXV of 1954) are hereby repealed.