Orissa High Court
M/S. Parle Agro Pvt. Ltd vs State Of Odisha And Others .... Opp. ... on 21 April, 2026
Author: K.R. Mohapatra
Bench: K.R. Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.11901 OF 2026
M/s. Parle Agro Pvt. Ltd., Mumbai .... Petitioner
Mr. Ramakanta Mohanty, Senior Advocate
being assisted by Mr. Bibhu Prasad Panda, Advocate
-versus-
State of Odisha and others .... Opp. Parties
Mr. Bibekananda Nayak,
Additional Government Advocate
CORAM:
JUSTICE K.R. MOHAPATRA
JUSTICE SANJAY KUMAR MISHRA
ORDER
Order No. 21.04.2026 1. 1. This matter is taken up through hybrid mode.
2. Appearance Memo of Mr. Ramakanta Mohanty, learned Senior Advocate filed in the Court is taken on record.
3. Heard Mr. Mohanty, learned Senior Advocate, being assisted by Mr. Panda, learned counsel for the Petitioner.
4. Mr. Nayak, learned Additional Government Advocate shall take instruction as to what action has been taken pursuant to issuance of Form-D against the Union with regard to continuance of strike during conciliation proceeding in terms of Sections 62 and 63 of the Industrial Relations Code, 2020.
5. Put up this matter on 6th May, 2026. Instruction, if any, shall be obtained by that date positively.
(K.R. Mohapatra)
Judge
(S.K. Mishra)
Kanhu Judge
Signature Not Verified
Digitally Signed Page 1 of 1
Signed by: KANHU BEHERA
Designation: JUNIOR STENOGRAPHER Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 22-Apr-2026 18:30:11