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Orissa High Court

M/S. Parle Agro Pvt. Ltd vs State Of Odisha And Others .... Opp. ... on 21 April, 2026

Author: K.R. Mohapatra

Bench: K.R. Mohapatra

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               W.P.(C) No.11901 OF 2026
                          M/s. Parle Agro Pvt. Ltd., Mumbai                  ....       Petitioner
                                                         Mr. Ramakanta Mohanty, Senior Advocate
                                               being assisted by Mr. Bibhu Prasad Panda, Advocate
                                                    -versus-
                          State of Odisha and others                         ....    Opp. Parties

                                                                        Mr. Bibekananda Nayak,
                                                                Additional Government Advocate
                                          CORAM:
                                          JUSTICE K.R. MOHAPATRA
                                          JUSTICE SANJAY KUMAR MISHRA
                                                         ORDER
Order No.                                               21.04.2026

   1.                1.         This matter is taken up through hybrid mode.

2. Appearance Memo of Mr. Ramakanta Mohanty, learned Senior Advocate filed in the Court is taken on record.

3. Heard Mr. Mohanty, learned Senior Advocate, being assisted by Mr. Panda, learned counsel for the Petitioner.

4. Mr. Nayak, learned Additional Government Advocate shall take instruction as to what action has been taken pursuant to issuance of Form-D against the Union with regard to continuance of strike during conciliation proceeding in terms of Sections 62 and 63 of the Industrial Relations Code, 2020.

5. Put up this matter on 6th May, 2026. Instruction, if any, shall be obtained by that date positively.



                                                               (K.R. Mohapatra)
                                                                    Judge


                                                                 (S.K. Mishra)
  Kanhu                                                             Judge
        Signature Not Verified
        Digitally Signed                                                            Page 1 of 1
        Signed by: KANHU BEHERA

Designation: JUNIOR STENOGRAPHER Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 22-Apr-2026 18:30:11