Tripura High Court
Sri Sanjit Rudra Paul Alias Sanju vs The State Of Tripura on 21 August, 2023
Page 1 of 2
HIGH COURT OF TRIPURA
AGARTALA
Crl.A(J) No.02 of 2023
Sri Sanjit Rudra Paul alias Sanju
.........Appellant(s)
Versus
The State of Tripura
.........Respondent(s)
and Crl.A(J) No.03 of 2023 Sri Krishna Ch. Debroy alias Maran .........Appellant(s) Versus The State of Tripura .........Respondent(s) Crl.A(J) No.04 of 2023 Sri Prasanta Deb alias Jiban .........Appellant(s) Versus The State of Tripura .........Respondent(s) For Appellant(s) : Mr. P.K. Biswas, Sr. Advocate, Mr. B. Deb, Advocate, Mr. R. Nath, Advocate, Mr. Victor Ghosh, Advocate. For Respondent(s) : Mr. Ratan Datta, Public Prosecutor, Mr. Samrat Ghosh, Addl. P.P. HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH Order 21/08/2023 Mr. P.K. Biswas, learned senior counsel and Mr. B. Deb, learned counsel for the appellants, have concluded their submissions.
Page 2 of 2Let the matters appear on 30.08.2023 for submission on behalf of the State.
Mr. Ratan Datta, learned Public Prosecutor, would also procure the Case Diary of the case in the meantime.
APARESH Digitally signed
by APARESH
KUMAR KUMAR SINGH
Date: 2023.08.21
SINGH 21:41:59 +05'30'
(APARESH KUMAR SINGH), CJ Pijush MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2023.08.22 15:58:28 +05'30'